Page 168 - Leap of Faith Vol - 2
P. 168

Leap of Faith      Journey of Indian Elections





                              Two days ahead of the scheduled polls, the election in   the  General  Elections,  2019.  The  value  of  the  seized
                              Vellore  Parliamentary  Constituency  (Tamil  Nadu)  was   goods are indicated as below -
                              rescinded on April 16, 2019. Thus one constituency was
                              dropped from the Schedule. The step was taken after the
                              Income Tax Department, unearthed a systematic design to   Item Seized    Value in Crores of Rupees
                              influence voters through inducements that comes under   Cash                      844.00
                              purview of corrupt practices according to Representation
                                                                                 Liquor                         304.61
                              of People Act, 1951. The Special Expenditure Observer for
                              Tamil Nadu in her report dated April 8, had opined the   Drug/Narco cs           1279.90
                              situation was not conducive for conducting free and fair
                                                                                 Precious Metals                987.11
                              elections. Election was later conducted in the Constituency
                              separately on August 8, 2019.                      Other Freebies                  60.15

                              Various  enforcement  agencies  acted  with  alacrity  to   Total                3,475.77
                              prevent money power, in its various manifestations, from
                              vitiating the electoral process. A large quantity of cash,
                              liquor, drugs, narcotics, precious metals (gold and silver)
                              and  other  items  meant  for  distribution  as  freebies
                              amongst  voters  were  recovered  by  enforcement
                              agencies/state  police  across  various  states/UTs  during



























                                                                                                                      Cash Seizures


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